Bhagwati Lal vs State Of Rajasthan
2021 Latest Caselaw 10596 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9191/2021

Bhagwati Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr RameshPurohit For Respondent(s) : Mr S.S. Rajpurohit, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/07/2021

Call for the case diary.

List the case again on 20.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

126-MMA/-

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