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Ramesh Kumar Sharma vs Union Of India
2021 Latest Caselaw 10521 Raj

Citation : 2021 Latest Caselaw 10521 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
Ramesh Kumar Sharma vs Union Of India on 9 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6785/2021

Ramesh Kumar Sharma S/o Shri Mohan Lal Sharma, Aged About 58 Years, B/c Brahmin, R/o Ward No. 19, Opposite Gramin Bus Stand, Sardarshahar, District Churu.

----Petitioner Versus

1. Union Of India, Through The Secretary, Ministry Of External Affairs, Government Of India, New Delhi.

2. The Chief Passport Officer, Regional Passport Officer, J-14, Jhalana Institutional Area, Jhalana Doongari, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Manoj Kumar Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Learned counsel of the petitioner has submitted that this writ

petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having become

infructuous.

(VIJAY BISHNOI),J

29-mohit/-

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