Ajay Kumar vs State
2021 Latest Caselaw 10518 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 750/2020

Ajay Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha. For Respondent(s) : Mr. S.S. Rajpurohit, PP.

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order

09/07/2021

Learned Public Prosecutor is directed to procure the criminal

antecedent report of the juvenile petitioner.

Connect with S.B. Criminal Revision Petition No.149/2021

and list both the cases together on 22.07.2021.

(SANDEEP MEHTA),J

34-Tikam/-

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