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Ganpat Singh vs State Of Rajasthan
2021 Latest Caselaw 10510 Raj

Citation : 2021 Latest Caselaw 10510 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
Ganpat Singh vs State Of Rajasthan on 9 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 551/2021

Lal Singh

----Appellant Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 528/2021 Ganpat Singh

----Appellant Versus State Of Rajasthan

----Respondent S.B. Criminal Appeal (Sb) No. 529/2021 Madan Singh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr J.V.S. Deora For Respondent(s) : Mr Laxman Solanki, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

09/07/2021

Issue notices to the respondent No.2.

(SANJEEV PRAKASH SHARMA),J

115-MMA/-

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