Mandeep @ Deepa Singh vs State
2021 Latest Caselaw 10509 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 553/2021

Mandeep @ Deepa Singh

----Appellant Versus State

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 530/2021 Kartik Jakhar

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr Mahaveer Bishnoi For Respondent(s) : Mr Laxman Solanki, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

09/07/2021

Issue notices to the respondent No.2.

(SANJEEV PRAKASH SHARMA),J

118-MMA/-

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