Vishal vs State Of Rajasthan
2021 Latest Caselaw 10441 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1504/2019

Vishal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Mehta, Adv. For Respondent(s) : Mr. Anees Bhurat, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/07/2021

Put up on 12.07.2021, as prayed.

(MANOJ KUMAR GARG),J 113-MS/-

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