Virendra Singh vs Union Of India
2021 Latest Caselaw 10439 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7701/2021

Virendra Singh

----Petitioner Versus Union Of India & Ors.

----Respondents

For Petitioner(s) : Mr. Manoj Purohit For Respondent(s) : Mr. Ramniwas Haniya for Mr. Kamal Dave

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/07/2021

Issue notice.

Mr. Ramniwas Haniya for Mr. Kamal Dave accepts

notice on behalf of all the respondents. He seeks some

time to file reply to the writ petition. Time prayed for is

granted.

List after three weeks along with SBCWP

Nos.1591/2021, 1629/2021, 2072/2021, 1809/2021,

4143/2021, 7754/2021, 7756/2021, 7759/2021 and

7700/2021.

(VIJAY BISHNOI),J

40-msrathore/-

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