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Raju Ram vs State
2021 Latest Caselaw 10409 Raj

Citation : 2021 Latest Caselaw 10409 Raj
Judgement Date : 8 July, 2021

Rajasthan High Court - Jodhpur
Raju Ram vs State on 8 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8370/2021

Raju Ram S/o Nathu Ram, Aged About 39 Years, Nayko Ki Dhani, Village Chui, Degana Police Station, Dist. Nagaur. (Lodged In District Jail, Merta).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr J.V.S. Deora For Respondent(s) : Mr Mukhtiyar Khan, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

08/07/2021

Learned counsel for the petitioner prays to withdraw the bail

application at this stage, with liberty to file fresh after the

statements of eye-witnesses.

Granting the liberty prayed for, the bail application is

dismissed at this stage.

(SANJEEV PRAKASH SHARMA),J

46-MMA/-

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