Moiz vs Lrs Of Raman Lal
2021 Latest Caselaw 10299 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 8/2021

Moiz

----Appellant Versus Lrs Of Raman Lal

----Respondent

For Appellant(s) : Mr. Narendra Thanvi, Adv. For Respondent(s) : Mr. Kuldeep Bishnoi, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/07/2021

Put up after four weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 115-MS/-

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