State vs Veer Singh
2021 Latest Caselaw 10298 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 25/2019

State

----Appellant Versus Veer Singh

----Respondent

For Appellant(s) : Mr. B.R. Bishnoi, AGC.

For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

07/07/2021

The respondent has also filed an appeal No.604/2018 against

the impugned Judgment in which, he is represented by learned

counsel Shri Mangi Lal Bishnoi.

Thus, service of this leave to appeal application shall be

ensured by supplying copy of the memo to Shri Bishnoi.

Name of Shri Mangi Lal Bishnoi shall henceforth be shown in

the cause list.

List for orders after two weeks.

(SANDEEP MEHTA),J

103-Tikam/-

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