Jasveer Singh vs State Of Rajasthan
2021 Latest Caselaw 10295 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17539/2018

Jasveer Singh S/o Sh. Uma Ram, Aged About 34 Years, B/c Jat, R/o Village Nuwa, Tehsil Dcidwana, District Nagaur (Raj.) (At Present Lodged In Sub Jail Didwana) Through His Real Brother Ranveer Singh Ranwa S/o Sh. Uma Ram, Tehsil Didwana, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Home, Secretariat, Jaipur (Raj.).

2. Sahayak Karapal, Sub Jail Didwana, District Nagaur (Raj.).

----Respondents

For Petitioner(s) : Mr. Om Singh Chauhan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/07/2021

Learned counsel of the petitioner has submitted that this writ

petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having become

infructuous.

(VIJAY BISHNOI),J

104-Arunk/ mohit/-

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