Mohammad Shabad Khan vs State
2021 Latest Caselaw 10286 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8564/2021

Mohammad Shabad Khan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr R.S. Rawal For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

07/07/2021

Call for the case diary.

List again after two weeks.

(SANJEEV PRAKASH SHARMA),J

56-MMA/-

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