Pradeep Kumar vs State Of Rajasthan
2021 Latest Caselaw 10281 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8571/2021

Pradeep Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr R.J. Punia For Respondent(s) : Mr Sudhir Tak, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

07/07/2021

Learned counsel for the petitioner submits that charge-sheet

is to be filed and prayed for time.

List again on 09.07.2021, as prayed.

(SANJEEV PRAKASH SHARMA),J

59-MMA/-

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