Citation : 2021 Latest Caselaw 10207 Raj
Judgement Date : 6 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 16497/2019
Karna Ram Vishnoi
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Devesh A Purohit for Mr. Rajesh Joshi, Sr. Advocate (through VC) For Respondent(s) : Mr. GR Punia, Sr. Advocate, assisted by Dr. Shanti Choudhary Mr. Sunil Beniwal, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/07/2021
List on 13.07.2021.
Interim order, if any, to continue till next date.
(VIJAY BISHNOI),J
Surabhii/71-
(D.B. SAW/1452/2019 has been filed in this matter. Please refer the same for further orders)
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