Manoj Kumar Vyas vs Punjab National Bank
2021 Latest Caselaw 10202 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2230/2021

Manoj Kumar Vyas

----Petitioner Versus Punjab National Bank

----Respondent

For Petitioner(s) : Mr. Rishi Soni for Mr. Pankaj Sharma For Respondent(s) : Mr. Jagsdish Vyas Mr. NR Budania

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

List on 16.07.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

93-pratibha/-

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