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The New India Assurance Co. Ltd vs Sanwar
2021 Latest Caselaw 10200 Raj

Citation : 2021 Latest Caselaw 10200 Raj
Judgement Date : 6 July, 2021

Rajasthan High Court - Jodhpur
The New India Assurance Co. Ltd vs Sanwar on 6 July, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1816/2019

The New India Assurance Co. Ltd.

----Appellant Versus Sanwar

----Respondent

For Appellant(s) : Mr. Jagdish Vyas, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

As per office report, record is still awaited.

Let an urgent reminder be issued to the trial court for

sending the record.

(MANOJ KUMAR GARG),J 100-MS/-

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