Bhinya Ram vs State Of Rajasthan
2021 Latest Caselaw 10177 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5864/2021

Bhinya Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kailash Chandra Bishnoi For Respondent(s) : Mr Shravan Bishnoi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

06/07/2021

The Investigation Officer shall submit report whether there

was a pipeline laid actually in the area of village Banwarla. The

report shall also mention the stage up to which the pipeline was

laid and up to that village it is available or not.

List again on 16.07.2021.

The interim order shall continue.

(SANJEEV PRAKASH SHARMA),J

87-MMA/-

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