Narcotics Controal Bureau vs Mahaveer Singh
2021 Latest Caselaw 10125 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 4/2020

Narcotics Controal Bureau,

----Appellant Versus Mahaveer Singh

----Respondent

For Appellant(s) : Mr. M.R. Pareek, Special PP for NCB.

For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA

Order

05/07/2021

The respondent Mahaveer Singh has also filed an appeal

against the impugned Judgment in which, he is represented by

counsel Shri Mangi Lal Bishnoi. Shri Pareek shall supply copy of

this leave to appeal application to Shri Mangi Lal Bishnoi.

Name of Shri Bishnoi shall henceforth be shown in the cause

list as counsel for the respondent.

List for orders after two weeks.

(SANDEEP MEHTA),J

76-Tikam/-

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