Birbal vs Ashok Kumar Daga
2021 Latest Caselaw 10075 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6077/2021

Birbal

----Petitioner Versus Ashok Kumar Daga

----Respondent

For Petitioner(s) : Mr. Aakash Kukkar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Issue notice. Issue notice of stay application also, returnable

on 27.07.2021 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

21-mohit/-

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