Citation : 2021 Latest Caselaw 10070 Raj
Judgement Date : 5 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8340/2021
M.d. B.ed College, Pallu
----Petitioner Versus National Council For Teacher Education
----Respondent
For Petitioner(s) : Mr. B.S. Sisodia For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
05/07/2021
Learned counsel Mr. B.S. Sisodia has submitted that
he has already given copy of the writ petition to Mr. Vivek Shrimali, learned counsel appearing for the NCTE.
List the matter after a week while showing name of
Mr. Vivek Shrimali as counsel for the respondent - NCTE
in the cause list.
(VIJAY BISHNOI),J
52-msrathore/-
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