Smt. Vimla Devi vs Khaleel Mohd
2021 Latest Caselaw 10066 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8375/2021

Smt. Vimla Devi

----Petitioner Versus Khaleel Mohd.

----Respondent

For Petitioner(s) : Mr. Prashant Sharma (through VC) For Respondent(s) : Mr. Manish Patel

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Learned counsel Mr. Manish Patel is appearing on behalf of

respondent No.1 as caveator. Let copy of the writ petition be

supplied to him during the course of day.

List on 9th July, 2021.

(VIJAY BISHNOI),J

57-msrathore/-

Powered by TCPDF (www.tcpdf.org)