Citation : 2021 Latest Caselaw 10056 Raj
Judgement Date : 5 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 6700/2021
Bhaga Ram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr Surendra Bagmalani For Respondent(s) : Mr Surendra Tak, Public Prosecutor
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
05/07/2021
Learned Public Prosecutor wants time to produce the factual
report.
List the case again on 22.07.2021, as prayed.
The interim order dated 25.05.2021 to continue.
(SANJEEV PRAKASH SHARMA),J
78-MMA/-
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