Dharampal vs State
2021 Latest Caselaw 971 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal No. 465/2020

Dharampal

----Appellant Versus State

----Respondent Connected With S.B. Criminal Appeal (sb) No. 418/2020

For Appellant(s) : Mr. SD Goswami For Respondent(s) : Mr. Laxam Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

141-pratibha/-

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