Ramesh Kumar vs State
2021 Latest Caselaw 970 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1081/2020

Ramesh Kumar

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Jawan Singh Rao For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

Issue notice to the respondent No.2, returnable on

28.01.2021.

(VIJAY BISHNOI),J

149-akash/-

Powered by TCPDF (www.tcpdf.org)