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Ladu Ram vs State
2021 Latest Caselaw 968 Raj

Citation : 2021 Latest Caselaw 968 Raj
Judgement Date : 13 January, 2021

Rajasthan High Court - Jodhpur
Ladu Ram vs State on 13 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 11/2021

Ladu Ram

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. Vikram Sharma, Ppp

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

Issue notice to the respondent No.2, returnable on

29.01.2021.

(VIJAY BISHNOI),J

152-akash/-

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