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Narendra Kumar S/O Nanakram vs State Of Rajasthan
2021 Latest Caselaw 956 Raj/2

Citation : 2021 Latest Caselaw 956 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court
Narendra Kumar S/O Nanakram vs State Of Rajasthan on 29 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1663/2020

                                    Narendra Kumar S/o Nanakram
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Prosecutix W/o Shri Shanti Lal Bairwa, Aged About 20
                                            Years, R/o Near Mataji Mandir, Indra Gandhi Nagar,
                                            D.c.m. Police Station Ughyog Nagar, Kota Raj.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Nitin Kumar Sharma For Complainant(s) : Mr. Pallav Sharma, through VC For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /97

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