Charan Singh S/O Hanuman Singh vs State Of Rajasthan
2021 Latest Caselaw 954 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1848/2020

                                    Charan Singh S/o Hanuman Singh
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Rinkoo S/o Gopiram, R/o Dharmpura, Dhamred, Rajgarh,
                                            Alwar.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Gajender Singh Rathore For Complainant(s) : Mr. Satish Kuamr For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

Counsel for the appellant is directed to file the copy of the

charge-sheet.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /76

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