Liyakat vs Municipal Council, Nagaur
2021 Latest Caselaw 933 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13755/2020

Liyakat S/o Fateh Mohammed, Aged About 47 Years, By Caste Musalmman, Resident Of Ward No. -23, Near Ajmeri Gate, Nagaur (Rajasthan).

----Petitioner Versus Municipal Council, Nagaur, (Rajasthan) Through Its Commissioner.

----Respondent

For Petitioner(s) : Mr. CS Kotwani, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Heard.

Issue notice of the petition as well as stay application to the

sole respondent. Rule is made returnable within two weeks.

Heard on the stay application.

In the meantime and till next date, status quo, as it exists

today, in respect of land in question shall be maintained by the

parties.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 79-Prashant/-

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