Shri Hari Singh vs State Of Rajasthan
2021 Latest Caselaw 930 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 61/2021

Shri Hari Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RK Rathi, Adv.. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Heard.

Issue notice to the respondents, returnable within four

weeks.

(MANOJ KUMAR GARG),J 84-Prashant/-

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