M/S Ramchandra Mahiya vs State Of Rajasthan
2021 Latest Caselaw 927 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 109/2021

M/s Ramchandra Mahiya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rakesh Chhotia, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Heard.

Issue notice of the petition as well as stay application to the

respondents. Rule is made returnable within six weeks.

(MANOJ KUMAR GARG),J 90-MS/-

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