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Smt. Mamta Bansal vs Jodhpur Vidyut Vitran Nigam Ltd
2021 Latest Caselaw 920 Raj

Citation : 2021 Latest Caselaw 920 Raj
Judgement Date : 13 January, 2021

Rajasthan High Court - Jodhpur
Smt. Mamta Bansal vs Jodhpur Vidyut Vitran Nigam Ltd on 13 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 195/2021

Smt. Mamta Bansal

----Petitioner Versus Jodhpur Vidyut Vitran Nigam Ltd.

----Respondent

For Petitioner(s) : Mr. Sanjay Nahar, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Put up on 19.01.2021 along with SB Civil Writ Petition

No.13366/2020.

(MANOJ KUMAR GARG),J 101-MS/-

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