Nandlal Acharya S/O Ganpat Ram ... vs State Of Rajasthan
2021 Latest Caselaw 899 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 85/2020

                                   Nandlal Acharya S/o Ganpat Ram Acharya
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 86/2020 Nandlal Acharya S/o Ganpat Ram Acharya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anoop Dhand through VC For Respondent(s) : Mr. Vijay Poonia present in the Court For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/01/2021

List after four weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /1-2

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