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Shailendra Pahadiya S/O Late Shri ... vs Smt. Meena Sanwariya W/O Shri ...
2021 Latest Caselaw 884 Raj/2

Citation : 2021 Latest Caselaw 884 Raj/2
Judgement Date : 28 January, 2021

Rajasthan High Court
Shailendra Pahadiya S/O Late Shri ... vs Smt. Meena Sanwariya W/O Shri ... on 28 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 571/2020

                                    Shailendra Pahadiya S/o Late Shri Mohan Lal Verma
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt. Meena Sanwariya W/o Shri Shailendra Pahariya D/o
                                    Ghanshyam Sanwariya
                                                                                                     ----Respondent

For Appellant(s) : Mr. Mukesh Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

As requested, appellant is granted four weeks' time to

remove the defects pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /4

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