Mujeeb Khan S/O Shri Abdul Saleem ... vs Saurabh Gupta S/O Krishna Murari ...
2021 Latest Caselaw 883 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 2557/2019

                                   Mujeeb Khan S/o Shri Abdul Saleem
                                                                                                        ----Appellant
                                                                         Versus
                                   Saurabh Gupta S/o Krishna Murari Gupta
                                                                                                      ----Respondent

For Appellant(s) : Mr. Anirudh Tyagi for Mr. Sunil Tyagi For Respondent(s) : Mr. Chandragupt Chopra, PP

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

28/01/2021

Learned counsel for the petitioner placed reliance in Naval

Kishore Mishra Vs. State of UP & Ors., Criminal Appeal

No.979/2019 decided on 05.07.2019.

In view of the Judgment passed by the Hon'ble Supreme

Court in Naval Kishore Mishra (Supra), the defect pointed out by

the Registry is waived.

Call for record.

Issue notice to the respondent.

List the matter after four weeks.

(NARENDRA SINGH DHADDHA),J

TN/41

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