G.S. Rathore S/O Late Shri Rewat ... vs Union Of India
2021 Latest Caselaw 848 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 15180/2019

                                    G.s. Rathore S/o Late Shri Rewat Singh
                                                                                                           ----Petitioner
                                                                            Versus
                                    Union Of India
                                                                                                         ----Respondent

Connected With D.B. Civil Writ Petition No. 13574/2019 G. S. Rathore S/o Late Shri Rewat Singh

----Petitioner Versus Union Of India

----Respondent D.B. Civil Writ Petition No. 13581/2019 G. S. Rathore S/o Late Shri Rewat Singh

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vipul Jaiman, Advocate for Mr. Amit Mathur, Advocate For Respondent(s) : Mr. PC Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order

28/01/2021

Learned counsel requests for an adjournment on behalf of

learned counsel for the petitioner on the ground that he is in some

personal difficulty.

List again on 15.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /22-24

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