Soyal @ Poya vs State
2021 Latest Caselaw 835 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15048/2020

Soyal @ Poya S/o Shabbir Mohammad, Aged About 19 Years, R/o Farukh, Ajam Nagar, Dist. Udaipur, P.s. Ambamata, Udaipur. (At Present Lodged In Central Jail, Udaipur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Abhishek Mehta

For Respondent(s) : Mr. Laxman Solanki, PP

Ms. Nupur Bhati, for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this bail application is dismissed as not pressed

at this stage.

(VIJAY BISHNOI),J

100-msrathore/-

Powered by TCPDF (www.tcpdf.org)