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Smt. Ruchi W/O Shri Hemprakash D/O ... vs Hemprakash S/O Shri Rambabu Gour
2021 Latest Caselaw 832 Raj/2

Citation : 2021 Latest Caselaw 832 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Smt. Ruchi W/O Shri Hemprakash D/O ... vs Hemprakash S/O Shri Rambabu Gour on 27 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 4714/2019

                                   Smt. Ruchi W/o Shri Hemprakash D/o Shri Mohan Lal
                                                                                                        ----Appellant
                                                                         Versus
                                   Hemprakash S/o Shri Rambabu Gour
                                                                                                      ----Respondent

For Appellant(s) : Mr. Deepak Pareek, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

As requested, appellant is granted four weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /2

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