Rajendra Kumar Koted vs State Of Rajasthan
2021 Latest Caselaw 832 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6628/2019

Rajendra Kumar Koted

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Uzzwal Tiwari, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2021

Put up after two weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 119-MS/-

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