Smt Tara Sankhala vs State Of Rajasthan
2021 Latest Caselaw 830 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1514/2019

Smt Tara Sankhala

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.Ray Bishnoi, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Gopal Singh Bhati, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2021

Learned Public Prosecutor is directed to call for the case

diary.

Put up after two weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 116-MS/-

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