Gopalram vs State
2021 Latest Caselaw 822 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3846/2020

Gopalram

----Petitioner Versus State

----Respondent Connected With S.B. Criminal Misc(pet.) No. 3847/2020

For Petitioner(s) : Mr. Ankur Limba, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Vineet Jain, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/01/2021

Put up both the matters on 20.01.2021, as prayed.

Till then, interim order passed in both the matters shall

continue.

(MANOJ KUMAR GARG),J 126-127-MS/-

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