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Nu Vista Limited vs State Of Rajasthan
2021 Latest Caselaw 819 Raj

Citation : 2021 Latest Caselaw 819 Raj
Judgement Date : 12 January, 2021

Rajasthan High Court - Jodhpur
Nu Vista Limited vs State Of Rajasthan on 12 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 229/2020

Nu Vista Limited

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 430/2020 Nu Vista Limited,

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. A.N. Haksar, Sr. Advocate assisted by Mr. Sunil Joshi, Mr. U.A. Rana For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Mr. Sandeep Shah, AAG prays for some time to file

counter affidavit to the additional affidavit filed on behalf

of the petitioner.

Learned counsel for the petitioner has no objection if

the time prayed for is granted.

List on 28.1.2021, as prayed for by learned counsel

for the parties.

(VIJAY BISHNOI),J

ms rathore

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