Rajendra Kumar Mansinghka vs Union Of India
2021 Latest Caselaw 806 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13467/2020

Rajendra Kumar Mansinghka

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Rajesh Shah For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Admit.

Issue notice, returnable within six weeks.

(VIJAY BISHNOI),J

Surabhii/68-

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