Rajasthan High Court - Jodhpur
Dr. Kiran Jha vs Union Of India on 12 January, 2021
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12415/2020
1. Dr. Kiran Jha D/o Shri Budheshwar Jha, Aged About 24
Years, R/o 27-Om Mangalya, Behind Viaas Business Hub,
Vatva, Ahmedabad (Guj.)
2. Dr. Anuj Sharma S/o Shri Sita Ram Sharma, Aged About
27 Years, R/o Vpo - Rampura, Tehsil Khetri, District
Jhunjhunu (Raj.)
3. Dr. Jyotsana Choudhary D/o Shri Suresh Kumar, Aged
About 25 Years, R/o Poonia Ka Bas, Bidsar, Tehsil
Laxmangarh, District Sikar (Raj.)
4. Dr. Bhagya Shree Potter D/o Shri Ram Gopal Potter, Aged
About 25 Years, R/o Keshavpura, Kota (Raj.)
5. Dr. Samiksha D/o Shri Prakash Chiimpa, Aged About 24
Years, R/o Rawatsar, District Hanumangarh (Raj.)
6. Dr. Babu Singh Rathore S/o Shri Jabar Singh Rathore,
Aged About 27 Years, R/o Village - Padru, Tehsil Siwana,
District Barmer (Raj.)
7. Dr. Dimple Godara D/o Shri Kishana Ram Godara, Aged
About 25 Years, R/o Bhinmal, District Jalore (Raj.)
8. Dr. Anita Kumari D/o Shri Sharwan Kumar, Aged About 25
Years, R/o Vpo - Chaiya, Near Govt. School, Tehsil
Rawatsar, District Hanumangarh (Raj.)
9. Dr. Rupal Yadav D/o Shri Sheetla Prasad Yadav, Aged
About 25 Years, R/o Umapur, Post Machhalishahar, District
Jhunjhunu (Raj.)
----Petitioners
Versus
(2 of 5) [CW-12415/2020]
1. Union Of India, Ministry Of Ayurveda, Yoga And
Naturopathy, Unani, Siddha And Homoeopathy (Ayush)
Through The Secretary, Gpo Complex, Ayush Bhawan, B -
Block, Ina Colony, New Delhi - 110023
2. Central Council Of Indian Medicine, Through The Registrar
Cum Secretary, Jawahar Lal Nehru Bhartiya Chikitsa
Avam Homeopathy Anusandhan Bhawan , 61-65,
Institutional Area, Janakpuri D Block, New Delhi. -
110058
3. Board Of Indian Medicine, Rajasthan, Jaipur Through Its
Chairman, Mahaveer Udhyan Path, Bajaj Nagar, Jaipur
(Raj.)
4. Ayush Admissions Central Counselling Committee (Aaccc),
Through Its Chairman, Ministry Of Ayush, Gpo Comple,
Ayush Bhawan, B Block, Ina Colony, New Delhi - 110023
5. Tantia University, Sri Ganganagar, Hanumangarh Road,
Near Riico Bus Stand, Sri Ganganagar, Through Its
Registrar.
----Respondents
Connected With
S.B. Civil Writ Petition No. 12432/2020
Dr. Pawanpreet Kour D/o Shri Narenderpal Singh, Aged About 24
Years, R/o Village - 9-M.k., Tehsil Raisinghnagar, District Sri
Ganganagar (Raj.)
----Petitioner
Versus
1. Union Of India, Ministry Of Ayurveda, Yoga And
Naturopathy, Unani, Siddha And Homoeopathy (Ayush)
Through The Secretary, Gpo Complex, Ayush Bhawan, B -
Block, Ina Colony, New Delhi - 110023
2. Central Council Of Homeopathy, Through The Registrar
Cum Secretary, Jawahar Lal Nehru Bhartiya Chikitsa
Avam Homeopathy Anusandhan Bhawan , 61-65,
Institutional Area, Janakpuri D Block, New Delhi. -
110058
(3 of 5) [CW-12415/2020]
3. Rajasthan Board Of Homoepathic Medicine, Through Its
Registrar, Sector - 12, Near Phed Office, Thadi Market,
Mahavir Marg, Mansarovar, Jaipur (Raj.)
4. Ayush Admissions Central Counselling Committee (Aaccc),
Through Its Chairman, Ministry Of Ayush, Gpo Comple,
Ayush Bhawan, B Block, Ina Colony, New Delhi - 110023
5. Tantia University, Sri Ganganagar, Hanumangarh Road,
Near Riico Bus Stand, Sri Ganganagar, Through Its
Registrar.
----Respondents
S.B. Civil Writ Petition No. 12449/2020
1. Hanuman Ram S/o Shri Shivji Ram Ji, Aged About 25
Years, R/o. Bhawaniyo Ki Dhani, Gram Panchayat-Kharwa,
Tehsil- Guda Malani, District- Barmer (Raj.)
2. Rahul Singh Dhakad S/o Shri Pratap Dhakad, Aged About
24 Years, R/o. Keshoraipatan, District- Bundi (Raj.)
3. Aquib S/o Shri Ommer Farooq, Aged About 25 Years, R/o
House No. 5, Opposite Railway Station, Uttarlai, Barmer
(Raj.)
4. Vinod Chouhan S/o Shri Poonam Chand Chouhan, Aged
About 24 Years, R/o. Village And Post- Bawarli, Tehsil-
Balesar, District- Jodhpur (Raj.)
5. Amit Kumar S/o Shri Kumbha Ram, Aged About 24 Years,
R/o. Vpo- Sunderpura, Tehsil- Sadulsahar, District- Sri
Ganganagar (Raj.)
6. Sumit Choudhary S/o Shri Devilal Choudhary, Aged About
25 Years, R/o. Tehsil- Abohar, District- Fazalka, Punjab
7. Vishal Kumar S/o Shri Chandra Prakash, Aged About 25
Years, R/o. Village And Post - Padru, Tehsil- Siwana,
District- Barmer (Raj.)
8. Deepak Kumar Verma S/o Shri Shravan Kumar Verma,
Aged About 25 Years, R/o Trimurti Colony, Chhatarpura
Road, Bundi (Raj.)
9. Devjinder Singh S/o Shri Gurmet Singh, Aged About 25
Years, R/o. Village- Amargarh, Tehsil- Sadulshahar,
District- Sri Ganganagar (Raj.)
10. Madhubala Bishnoi D/o Shri Babulal Bishnoi, Aged About
(4 of 5) [CW-12415/2020]
25 Years, R/o. Malviya Nagar, Bhinmal, Jalore (Raj.)
11. Abhilasha D/o Shri Rajkumar, Aged About 23 Years, R/o.
Village- Bairas Basni, Tehsil- Laxmangarh, District- Sikar
(Raj.)
12. Kunal Sharma S/o Devendra Kumar Sharma, Aged About
25 Years, R/o. Vpo- Mozamabad, District- Jaipur (Raj.)
13. Chaudhary Alpesh Kumar Harjibhai S/o Shri Harjibhai
Panabhai Chaudhary, Aged About 23 Years, R/o. 111,
Shivaji Park Society, Dhanera, Tehsil- Dhanera, District-
Banaskantha, (Guj.)
14. Deepesh Rathore S/o Shri Hemraj Rathore, Aged About
23 Years, R/o. Railway Station Road, Talera, District-
Bundi (Raj.)
15. Firdosh Ansari D/o Mohd. Muslim Ansari, Aged About 25
Years, R/o. Gulalinagari, Gali No. 5, Bhilwara (Raj.)
16. Yasmeen Noor Qurshi S/o Noor Mohd. Qureshi, Aged
About 24 Years, R/o. E137, Vsp Nagar, Sanjay Colony,
Bhilwara (Raj.)
17. Vipin Kumar S/o Shri Vidhya Ram, Aged About 27 Years,
R/o Bari Police Chowki, Near Barkatpur, Firozabad (U.p.)
----Petitioners
Versus
1. Union Of India, Ministry Of Ayurveda, Yoga And
Naturopathy, Unani, Siddha And Homoeopathy (Ayush)
Through The Secretary, Gpo Complex, Ayush Bhawan, B-
Block, Ina Colony, New Delhi- 110023
2. Central Council Of Indian Medicine, Through The
Registrar-Cum-Secretary, Jawahar Lal Nehru Bhartiya
Chikitsa Avam Homoeopathy Anusandhan Bhawan, 61-65,
Institutional Area, Janakpuri D Block, New Delhi- 110058
3. Board Of Indian Medicine, Rajasthan, Jaipur Through Its
Chairman, Mahaveer Udhyan Path, Bajaj Nagar, Jaipur
(Raj.)
4. Tantia University, Sri Ganganagar, Hanumangarh Road,
Near Riico Bus Stand, Sri Ganganagar, Through Its
Registrar.
----Respondents
(5 of 5) [CW-12415/2020]
For Petitioner(s) : Mr. Vivek Firoda, Mr. Sanjeet Purohit
For Respondent(s) : Mr. Mukesh Rajpurohit, ASG,
Mr.Hemant Dutt, Mr.Navneet Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
12/01/2021
Learned counsel for the petitioners has submitted that
since the relief prayed for in these writ petitions has already
been granted, these writ petitions have rendered infructuous.
Accordingly, these writ petitions are dismissed as having
become infructuous.
(VIJAY BISHNOI),J
ms rathore
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