Abdul Ghani S/O Shri Chhotu Khan vs State Of Rajasthan
2021 Latest Caselaw 751 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14929/2020

                                   Abdul Ghani S/o Shri Chhotu Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sunil Tyagi through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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