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Smt. Yogita Kanwar W/O Shri Arun ... vs Arun Pratap Singh S/O Shri ...
2021 Latest Caselaw 701 Raj/2

Citation : 2021 Latest Caselaw 701 Raj/2
Judgement Date : 22 January, 2021

Rajasthan High Court
Smt. Yogita Kanwar W/O Shri Arun ... vs Arun Pratap Singh S/O Shri ... on 22 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Appeal No. 781/2020

                                   Smt. Yogita Kanwar W/o Shri Arun Pratap Singh D/o Shri Sardar
                                   Singh
                                                                                                         ----Appellant
                                                                         Versus
                                   Arun Pratap Singh S/o Shri Rajendra Singh
                                                                                                       ----Respondent

For Appellant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Notice issued to respondent has been received back

unserved for want of correct address.

Let fresh notice be issued to respondent on furnishing of his

correct address for 08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /10

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