Jyoti Choudhary D/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 46/2019

                                    Jyoti Choudhary D/o Late Shri Sompal Singh
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 47/2019 Jyoti Choudhary D/o Late Shri Sompal Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Bail Cancellation Application No. 48/2019 Jyoti Choudhary D/o Late Shri Sompal Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Complainant : Mr. Kapil Gupta, through VC Petitioner(s) For Accused : Mr. Vishal Pareek for Mr. Deepak Respondent(s) Chauhan, through VC : Mr. Parth Sharma for Mr. Sudhir Jain, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV / 2-4

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