Padam Singh S/O Sh. Dataram vs State Of Rajasthan
2021 Latest Caselaw 688 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15490/2020

                                   Padam Singh S/o Sh. Dataram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Surendra singh present in the Court For Respondent(s) : Mr. D D Khandelwal through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/01/2021

Counsel for the petitioner seeks time to file copy of the

charge-sheet.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /60

Powered by TCPDF (www.tcpdf.org)