Jethmal vs Smt. Chagni Devi
2021 Latest Caselaw 684 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11470/2020

Jethmal S/o Sh. Himmat Mal, Aged About 68 Years, Resident Of Bhainswara, Tehsil Ahor, District Jalore, At Present Resident Of Pholawas Vasu Near Pujaya Temple, Jalore.

----Petitioner Versus

1. Smt. Chagni Devi W/o Sh. Mangilal, By Caste Suthar Resident Of Kachcha Kamba Road, Ahor Tehsil Ahor, District Jalore, Rajasthan.

2. Smt. Bhanwari Devi W/o Champalal, By Caste Suthar, Resident Of Baadanadi, Tehsil Ahore, District Jalore, Rajasthan.

----Respondents

For Petitioner(s) : Mr. S.K. Shreemali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2021

The application (01/21) for taking the legal

representatives of sole petitioner on record is considered and

allowed. The legal representatives of sole petitioner are taken

on record.

Amended cause title already filed be also taken on

record.

(VIJAY BISHNOI),J

83-Arun/-

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