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Prakash Shukla vs State
2021 Latest Caselaw 673 Raj/2

Citation : 2021 Latest Caselaw 673 Raj/2
Judgement Date : 22 January, 2021

Rajasthan High Court
Prakash Shukla vs State on 22 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Writ Petition No. 5790/1990

                                    Prakash Shukla
                                                                                                           ----Petitioner
                                                                            Versus
                                    State
                                                                                                         ----Respondent

Connected With D.B. Civil Miscellaneous Appeal No. 1750/1999 Heya Banshiya Thatera Samaj

----Petitioner Versus Prem Sukh

----Respondent D.B. Civil Revision Petition No. 171/2001 Prem Sukh

----Petitioner Versus Nagar Nigam Jaipur And Ors

----Respondent

For Petitioner(s) : None For Respondent(s) : Mr. Jitendra Mishra, Advocate for Mr. Ajeet Bhandari, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

None has appeared on behalf of the petitioner-appellant.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /17-19

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