Ganesh Ingole S/O Keshavrao B/C ... vs State Of Rajasthan
2021 Latest Caselaw 657 Raj/2

Citation : 2021 Latest Caselaw 657 Raj/2
Judgement Date : 22 January, 2021

Rajasthan High Court

Ganesh Ingole S/O Keshavrao B/C ... vs State Of Rajasthan on 22 January, 2021

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 651/2020
                                    Ganesh Ingole S/o Keshavrao
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Second Bail Application No. 829/2020 Ganesh Ingole S/o Keshavrao

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 5634/2020 Amit Kumar Gupta S/o Shri Kishan Kumar Gupta

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 5901/2020 Amit Kumar Gupta S/o Shri Kishan Kumar Gupta

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pallav Choudhary, Mr. Anil Choudhary, Mr. Jitendra Choudhary for Mr. Rajesh Kumar Sharma For Complainant(s) : Mr. Sanjay Sharma, through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

22/01/2021

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(PANKAJ BHANDARI),J NIKHIL KR. YADAV /4-7